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Surya Mani Yadav vs The State Of U.P.Through ...
2016 Latest Caselaw 819 ALL

Citation : 2016 Latest Caselaw 819 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Surya Mani Yadav vs The State Of U.P.Through ... on 17 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5911 of 2015
 

 
Applicant :- Surya Mani Yadav
 
Opposite Party :- The State Of U.P.Through Principal Secretary Home,U.P.Civil
 
Counsel for Applicant :- Raj Mani Dubey,Amrendra Singh,Sanjay Kumar Yadav
 
Counsel for Opposite Party :- Govt.Advocate,Mayank Pandey
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 17.3.2016

A.

 

 

 
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