Ram Chhabile vs State Of U.P.
2016 Latest Caselaw 816 ALL

Citation : 2016 Latest Caselaw 816 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Ram Chhabile vs State Of U.P. on 17 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4482 of 2015
 

 
Applicant :- Ram Chhabile
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Sharma
 
Counsel for Opposite Party :- Govt.Advocate,Shailendra Kr. Singh
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit has filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 17.3.2016

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