Kripa Shanker vs State Of U.P. Thru The ...
2016 Latest Caselaw 779 ALL

Citation : 2016 Latest Caselaw 779 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Kripa Shanker vs State Of U.P. Thru The ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5685 of 2014
 

 
Petitioner :- Kripa Shanker
 
Respondent :- State Of U.P. Thru The Secy.Deptt.Of Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- Vijay Dixit
 
Counsel for Respondent :- C.S.C.,Ajay Kumar
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned standing counsel informs that he has not been able to get instructions in the matter. He prays for and is granted 10 days further time to seek instructions.

List thereafter.

Order Date :- 16.3.2016

Santosh/-

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