Smt. Kaushalya Devi vs State Of U.P. Through Secy. Child ...
2016 Latest Caselaw 778 ALL

Citation : 2016 Latest Caselaw 778 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Smt. Kaushalya Devi vs State Of U.P. Through Secy. Child ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 6096 of 2012
 

 
Petitioner :- Smt. Kaushalya Devi
 
Respondent :- State Of U.P. Through Secy. Child Development And Others And
 
Counsel for Petitioner :- Shiwa Kant Tiwari
 
Counsel for Respondent :- C.S.C.,Sanjai Kumar Bajpai
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for petitioner.

List again.

Order Date :- 16.3.2016

Santosh/-

Download the LatestLaws.com Mobile App