Vinod Kumar Awasthi vs State Of U.P. Through Secy. ...
2016 Latest Caselaw 776 ALL

Citation : 2016 Latest Caselaw 776 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Vinod Kumar Awasthi vs State Of U.P. Through Secy. ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4946 of 2012
 

 
Petitioner :- Vinod Kumar Awasthi
 
Respondent :- State Of U.P. Through Secy. Housing & Urban Development Lko.
 
Counsel for Petitioner :- Shivam Sharma
 
Counsel for Respondent :- C.S.C.,Abhay Kumar,Pankaj Patel,Ravi Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. Abhay Kumar, learned counsel for opposite party.

List again.

Order Date :- 16.3.2016

Santosh/-

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