Ram Avtar vs Madhyanchal Vidyut Vitran Nigam ...
2016 Latest Caselaw 775 ALL

Citation : 2016 Latest Caselaw 775 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Ram Avtar vs Madhyanchal Vidyut Vitran Nigam ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2868 of 2012
 

 
Petitioner :- Ram Avtar
 
Respondent :- Madhyanchal Vidyut Vitran Nigam Ltd. Thru Its M.D. & Another
 
Counsel for Petitioner :- Bulbul Godiyal,Madhumita Bose
 
Counsel for Respondent :- Amit Singh Bhadauriya
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for opposite party is not present.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 16.3.2016

Santosh/-

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