Uma Shankar Prasad vs State Of U.P. And 2 Others
2016 Latest Caselaw 773 ALL

Citation : 2016 Latest Caselaw 773 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Uma Shankar Prasad vs State Of U.P. And 2 Others on 16 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 8347 of 2016
 

 
Petitioner :- Uma Shankar Prasad
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Satya Kumar Singh,Amarnath Tiwari,Ramendra Nath Tiwari
 
Counsel for Respondent :- C.S.C.,Sriprakash Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Counter affidavit filed today is taken on record.

List this matter on 29.3.2016 showing the name of Shri Deepak Mishra as counsel for the respondent.

Rejoinder affidavit may be filed by then.

Order Date :- 16.3.2016

(Vinod Kumar Misra,J) (Tarun Agarwala,J)

Download the LatestLaws.com Mobile App