Chandra Prakash Yadav S/O Late D N ... vs The State Of U P ...
2016 Latest Caselaw 758 ALL

Citation : 2016 Latest Caselaw 758 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Chandra Prakash Yadav S/O Late D N ... vs The State Of U P ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4940 of 2011
 

 
Petitioner :- Chandra Prakash Yadav S/O Late D N Yadav
 
Respondent :- The State Of U P Thr.Prin.Secy.Basic Education & 4 Ors.
 
Counsel for Petitioner :- S P Dubey
 
Counsel for Respondent :- C.S.C.,D R Misra
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

No one is present for opposite party. Learned standing counsel is present.

List after two weeks.

Order Date :- 16.3.2016

Santosh/-

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