Ram Chandra Saroj vs State Of U.P. Thorugh Principal ...
2016 Latest Caselaw 756 ALL

Citation : 2016 Latest Caselaw 756 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Ram Chandra Saroj vs State Of U.P. Thorugh Principal ... on 16 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1717 of 2011
 

 
Petitioner :- Ram Chandra Saroj
 
Respondent :- State Of U.P. Thorugh Principal Secy. Dept.Of Home Lucknow
 
Counsel for Petitioner :- S.P.Singh Somvanshi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request made on behalf of learned counsel for petitioner.

List again.

Order Date :- 16.3.2016

Santosh/-

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