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Anand Swaroop Shukla & Others vs State Of U.P. Through Principal ...
2016 Latest Caselaw 743 ALL

Citation : 2016 Latest Caselaw 743 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Anand Swaroop Shukla & Others vs State Of U.P. Through Principal ... on 16 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4455 of 2011
 

 
Petitioner :- Anand Swaroop Shukla & Others
 
Respondent :- State Of U.P. Through Principal Secretary, Department Of Sug
 
Counsel for Petitioner :- Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,K S Pawar,P N Asthana
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

No one is present for the petitioner.

However, in the interest of justice, the case is adjourned.

List again.

Order Date :- 16.3.2016

Santosh/-

 

 

 
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