Smt. Shakeel & Others vs National Insuranace Company ...
2016 Latest Caselaw 734 ALL

Citation : 2016 Latest Caselaw 734 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Smt. Shakeel & Others vs National Insuranace Company ... on 16 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1767 of 2008
 

 
Appellant :- Smt. Shakeel & Others
 
Respondent :- National Insuranace Company Moradabad
 
Counsel for Appellant :- R.K. Tripathi,S.Q. Khan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 16.3.2016

Pravin

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