Abhushan Brahm Shah & Another vs Diwakar Ram Pathak & Another
2016 Latest Caselaw 721 ALL

Citation : 2016 Latest Caselaw 721 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Abhushan Brahm Shah & Another vs Diwakar Ram Pathak & Another on 16 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 948 of 2015
 

 
Appellant :- Abhushan Brahm Shah & Another
 
Respondent :- Diwakar Ram Pathak & Another
 
Counsel for Appellant :- Anil Kumar Misra
 
Counsel for Respondent :- Ghan Shyam
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard argument of learned counsel for the parties.

Put up tomorrow i.e. 17.03.2016 for order/judgment.

Order Date :- 16.3.2016

Sanjeev

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