Ram Prasad Saroj vs State Of U.P. And 3 Others
2016 Latest Caselaw 713 ALL

Citation : 2016 Latest Caselaw 713 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Ram Prasad Saroj vs State Of U.P. And 3 Others on 16 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 11735 of 2016
 

 
Petitioner :- Ram Prasad Saroj
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajiv Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up tomorrow as supplementary fresh.

Order Date :- 16.3.2016

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