Ayush Verma @ Satyam Throu.Their ... vs State Of ...
2016 Latest Caselaw 709 ALL

Citation : 2016 Latest Caselaw 709 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Ayush Verma @ Satyam Throu.Their ... vs State Of ... on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 350 of 2013
 

 
Petitioner :- Ayush Verma @ Satyam Throu.Their Father Sri Radhey Lal & Anr
 
Respondent :- State Of U.P.Throu.Prin.Secy.Deptt.Of Home U.P.Lko.& Ors.
 
Counsel for Petitioner :- Praveen Tripathi
 
Counsel for Respondent :- Govt.Advocate,Aftab Alam,Ashish Kumar Shukla,Dinesh Kumar Soni,Qazi Mohd. Ahmad
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 16.3.2016

Jitendra

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