Chaman vs The State Of U.P.
2016 Latest Caselaw 693 ALL

Citation : 2016 Latest Caselaw 693 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Chaman vs The State Of U.P. on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 11101 of 2015
 

 
Applicant :- Chaman
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vineet Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A. G. A. has pointed out that there is criminal history of three cases against the applicant but the explanation of only two cases have been given on behalf of the applicant.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 16.3.2016

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