Durgesh Pal vs State Of U.P.
2016 Latest Caselaw 692 ALL

Citation : 2016 Latest Caselaw 692 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Durgesh Pal vs State Of U.P. on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10114 of 2015
 

 
Applicant :- Durgesh Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brijesh Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Manish Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Manish Pratap Singh learned counsel for complainant has sent illness slip. The case is passed over for the day.

List in the next cause list.

Order Date :-

Order Date :- 16.3.2016

Jitendra

Download the LatestLaws.com Mobile App