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Surendra Pandey vs State Of Up
2016 Latest Caselaw 689 ALL

Citation : 2016 Latest Caselaw 689 ALL
Judgement Date : 16 March, 2016

Allahabad High Court
Surendra Pandey vs State Of Up on 16 March, 2016
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 890 of 2016
 

 
Applicant :- Surendra Pandey
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Kailash Nath Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Kr. Shukla
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has filed on behalf of the State be taken on record.

Learned counsel for the applicant submit that he does not want to file any rejoinder affidavit.

List in the next cause list.

Order Date :- 16.3.2016

A.

 

 

 
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