Kali Charan vs The State Of U.P.
2016 Latest Caselaw 676 ALL

Citation : 2016 Latest Caselaw 676 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Kali Charan vs The State Of U.P. on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 268 of 2016
 

 
Applicant :- Kali Charan
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Ram Bux Rawat
 
Counsel for Opposite Party :- Govt. Advocate,T.N.Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 16.3.2016

Jitendra

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