Chintu Singh @ Purnendra Singh vs State Of U.P.
2016 Latest Caselaw 667 ALL

Citation : 2016 Latest Caselaw 667 ALL
Judgement Date : 16 March, 2016

Allahabad High Court

Chintu Singh @ Purnendra Singh vs State Of U.P. on 16 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 989 of 2016
 

 
Applicant :- Chintu Singh @ Purnendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Shahi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the connected bail application no. 5789 of 2015 is not available.

On the request of the learned counsel for the applicant, list in the next cause list.

Office is directed to send the record of the connected bail application no. 5789 of 2015 on the next date of listing.

Order Date :- 16.3.2016

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