Ravi Kumar Shukla And Ors. vs State Of U.P. Through Principal ...
2016 Latest Caselaw 638 ALL

Citation : 2016 Latest Caselaw 638 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ravi Kumar Shukla And Ors. vs State Of U.P. Through Principal ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 633 of 2011
 

 
Petitioner :- Ravi Kumar Shukla And Ors.
 
Respondent :- State Of U.P. Through Principal Secy.Irrigation Dept.Lucknow
 
Counsel for Petitioner :- A.M.Tripathi,R.C.Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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