Smt. Richa Sharma vs State Of U.P. And 5 Others
2016 Latest Caselaw 636 ALL

Citation : 2016 Latest Caselaw 636 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Smt. Richa Sharma vs State Of U.P. And 5 Others on 15 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 9631 of 2016
 

 
Petitioner :- Smt. Richa Sharma
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Nand Lal Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit filed today is taken on record.

Learned Standing Counsel granted six weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case in the week commencing 16.05.2016.

Order Date :- 15.3.2016

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