Ram Kumar & Others vs State Of U.P. Thru Its Secy. Excise ...
2016 Latest Caselaw 634 ALL

Citation : 2016 Latest Caselaw 634 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ram Kumar & Others vs State Of U.P. Thru Its Secy. Excise ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2084 of 2012
 

 
Petitioner :- Ram Kumar & Others
 
Respondent :- State Of U.P. Thru Its Secy. Excise Deptt. & Others
 
Counsel for Petitioner :- Onkar Nath Tiwari,A.P.Singh
 
Counsel for Respondent :- C.S.C.,A.K.Pandey,R.P.Shukla,Virendra Singh
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

Download the LatestLaws.com Mobile App