Ajai Kumar Mishra vs State Of U.P. Through Secy. ...
2016 Latest Caselaw 622 ALL

Citation : 2016 Latest Caselaw 622 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ajai Kumar Mishra vs State Of U.P. Through Secy. ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 973 of 2012
 

 
Petitioner :- Ajai Kumar Mishra
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Dinesh Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Dinesh Kr. Chaudhary
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned standing counsel informs that the record is not available today.

List this case on 04.04.2016. On that date, the record, as directed earlier, shall be produced.

Order Date :- 15.3.2016

Santosh/-

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