Devendra Pratap Yadav [Hearing ... vs State Of U.P. Thorugh Principal ...
2016 Latest Caselaw 620 ALL

Citation : 2016 Latest Caselaw 620 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Devendra Pratap Yadav [Hearing ... vs State Of U.P. Thorugh Principal ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 36 of 2011
 

 
Petitioner :- Devendra Pratap Yadav [Hearing List]
 
Respondent :- State Of U.P. Thorugh Principal Secy. Dept.Of Secondary Edu.
 
Counsel for Petitioner :- Blaram Jakhad,Akhter Abbas
 
Counsel for Respondent :- C.S.C.,Onkar Pandey,Shiv Pramod Tiwari
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the request of learned counsel for opposite parties.

List again.

Order Date :- 15.3.2016

Santosh/-

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