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Jafar Ahmad Khan vs State Of U.P. Thru The Secretary ...
2016 Latest Caselaw 619 ALL

Citation : 2016 Latest Caselaw 619 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Jafar Ahmad Khan vs State Of U.P. Thru The Secretary ... on 15 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2231 of 2012
 

 
Petitioner :- Jafar Ahmad Khan
 
Respondent :- State Of U.P. Thru The Secretary Basic Education Deptt. &Ors
 
Counsel for Petitioner :- H.G.S. Parihar,Meenakshi Singh
 
Counsel for Respondent :- C.S.C.,Mrs. Seema Srivastava,Rahul Mishra,Rakesh Kr. Srivastava,Sabir Ali,V.P. Maurya
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Ms. Meenakshi Singh, learned counsel for petitioner.

List in the next cause list.

Interim order, if any, shall continue till next date of listing.

Order Date :- 15.3.2016

Santosh/-

 

 

 
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