Km. Poonam Devi vs State Of U.P. Thru Secy.Secondary ...
2016 Latest Caselaw 617 ALL

Citation : 2016 Latest Caselaw 617 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Km. Poonam Devi vs State Of U.P. Thru Secy.Secondary ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 6937 of 2014
 

 
Petitioner :- Km. Poonam Devi
 
Respondent :- State Of U.P. Thru Secy.Secondary Edu.Deptt.Up Lko. & Ors.
 
Counsel for Petitioner :- Arvind Pratap Singh
 
Counsel for Respondent :- C.S.C.,Ram Prakash Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

Mr. Uttam Kumar Srivastava, learned counsel appearing for petitioner in connected matter is reported to be ill.

Adjourned.

List again.

Order Date :- 15.3.2016

Santosh/-

Download the LatestLaws.com Mobile App