Jai Ram And Anr. vs Shanker And Anr.
2016 Latest Caselaw 612 ALL

Citation : 2016 Latest Caselaw 612 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Jai Ram And Anr. vs Shanker And Anr. on 15 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 65 of 2015
 

 
Appellant :- Jai Ram And Anr.
 
Respondent :- Shanker And Anr.
 
Counsel for Appellant :- A.P. Tewari,S. Kumar
 
Counsel for Respondent :- Narendra Pratap Kushwaha,O.P. Singh Sikarwar
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Learned counsel for the appellants is not ready to argue the matter on the point of admission of second appeal.

List this case on 26th May, 2016 for hearing on the point of admission of second appeal.

It is made clear that the neither this appeal has been admitted nor any interim/stay order has been passed in it.

Order Date :- 15.3.2016

Sanjeev

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