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Ramesh Kumar Srivastava [Non ... vs Indian Telephone Industries Ltd. ...
2016 Latest Caselaw 611 ALL

Citation : 2016 Latest Caselaw 611 ALL
Judgement Date : 15 March, 2016

Allahabad High Court
Ramesh Kumar Srivastava [Non ... vs Indian Telephone Industries Ltd. ... on 15 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 8581 of 2011
 

 
Petitioner :- Ramesh Kumar Srivastava [Non State] [Hearing List]
 
Respondent :- Indian Telephone Industries Ltd. Registered & Corporate Offi
 
Counsel for Petitioner :- O.P.Srivastava
 
Counsel for Respondent :- K.Chandra,V.K.Dubey
 

 
Hon'ble Ritu Raj Awasthi,J.

Mr. Krishna Chandra, learned counsel for opposite party is reported to be on sanctioned leave.

Adjourned.

List again.

Order Date :- 15.3.2016

Santosh/-

 

 

 
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