Rajendra Prasad Singh vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 601 ALL

Citation : 2016 Latest Caselaw 601 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Rajendra Prasad Singh vs State Of U.P. Through Prin. Secy. ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4283 of 2013
 

 
Petitioner :- Rajendra Prasad Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Home Lko. & Another
 
Counsel for Petitioner :- Angrej Nath Shukla,Ripu Daman Shahi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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