Satya Sanyal Sharma And 2 Ors. vs State Of U.P. Thru Prin.Secy.Home ...
2016 Latest Caselaw 586 ALL

Citation : 2016 Latest Caselaw 586 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Satya Sanyal Sharma And 2 Ors. vs State Of U.P. Thru Prin.Secy.Home ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 7809 of 2013
 

 
Petitioner :- Satya Sanyal Sharma And 2 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Home Deptt.Govt.Of Up & Others
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned standing counsel informs that the record is not available today.

List this case on 04.04.2016. On that date, the record, as directed earlier, shall be produced.

Order Date :- 15.3.2016

Santosh/-

Download the LatestLaws.com Mobile App