Sarvesh Kumar And 106 Ors. vs State Of U.P. Thru ...
2016 Latest Caselaw 584 ALL

Citation : 2016 Latest Caselaw 584 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Sarvesh Kumar And 106 Ors. vs State Of U.P. Thru ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5766 of 2013
 

 
Petitioner :- Sarvesh Kumar And 106 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Irrigation Deptt. And Others
 
Counsel for Petitioner :- Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioners informs that this matter has been wrongly connected with bunch of writ petitions leading case being Writ Petition No. 4746 (SS) of 2014, as such, it may be delinked and listed separately.

Accordingly, Office is directed to delink this matter from Writ Petition No. 4746 (SS) of 2014 and list it separately.

Order Date :- 15.3.2016

Santosh/-

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