Ram Prakash Bajpai vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 560 ALL

Citation : 2016 Latest Caselaw 560 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ram Prakash Bajpai vs State Of U.P. Through Prin. Secy. ... on 15 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 331 of 2012
 

 
Petitioner :- Ram Prakash Bajpai
 
Respondent :- State Of U.P. Through Prin. Secy. Civil Aviation Deptt. Lko.
 
Counsel for Petitioner :- Prem Shankar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 15.3.2016

Santosh/-

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