Smt. Mamta & Others vs Sri Rehman Navi & Another
2016 Latest Caselaw 558 ALL

Citation : 2016 Latest Caselaw 558 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Smt. Mamta & Others vs Sri Rehman Navi & Another on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 248 of 2009
 

 
Appellant :- Smt. Mamta & Others
 
Respondent :- Sri Rehman Navi & Another
 
Counsel for Appellant :- Satya Deo Ojha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 15.3.2016

Pravin

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