Kamla & Others vs Sagir Ahmad & Another
2016 Latest Caselaw 555 ALL

Citation : 2016 Latest Caselaw 555 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Kamla & Others vs Sagir Ahmad & Another on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1017 of 2009
 

 
Appellant :- Kamla & Others
 
Respondent :- Sagir Ahmad & Another
 
Counsel for Appellant :- V.P.Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 15.3.2016

Pravin

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