Smt. Raj Rani & Others vs Sri Ramesh Singh & Others
2016 Latest Caselaw 536 ALL

Citation : 2016 Latest Caselaw 536 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Smt. Raj Rani & Others vs Sri Ramesh Singh & Others on 15 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 510 of 2001
 

 
Appellant :- Smt. Raj Rani & Others
 
Respondent :- Sri Ramesh Singh & Others
 
Counsel for Appellant :- Madhav Jain
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

Passed over for the day on account of illness of Sri Madhav Jain learned counsel for the appellants.

Put up tomorrow.

Order Date :- 15.3.2016

Pravin

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