Ram Milan Yadav vs State Of U.P.
2016 Latest Caselaw 533 ALL

Citation : 2016 Latest Caselaw 533 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Ram Milan Yadav vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8763 of 2015
 

 
Applicant :- Ram Milan Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jagdeshwar Prasad Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. pointed out that in this case the statements of two witnesses have been recorded by the trial court.

Learned counsel for the applicant prays for and is granted two weeks' time to file certified copy of statements of witnesses examined in the trial court by way of supplementary affidavit.

List thereafter.

Order Date :- 15.3.2016

Jitendra

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