Kamil vs State Of U.P.
2016 Latest Caselaw 532 ALL

Citation : 2016 Latest Caselaw 532 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Kamil vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10872 of 2015
 

 
Applicant :- Kamil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamla Shanker Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the applicant prays for and is granted 10 days' time to file copy of statement of witness Simran @ Simmi by way of supplementary affidavit.

List thereafter.

Order Date :- 15.3.2016

Jitendra

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