Shyamu Tiwari vs State Of U.P.
2016 Latest Caselaw 530 ALL

Citation : 2016 Latest Caselaw 530 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Shyamu Tiwari vs State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6662 of 2015
 

 
Applicant :- Shyamu Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Sharma,Sarvesh Katiyar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted 15 days' time to file certain documents by way of supplementary affidavit.

List thereafter.

Order Date :- 15.3.2016

Jitendra

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