Anil Singh Yadav vs The State Of U.P.
2016 Latest Caselaw 517 ALL

Citation : 2016 Latest Caselaw 517 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Anil Singh Yadav vs The State Of U.P. on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9533 of 2015
 

 
Applicant :- Anil Singh Yadav
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sheo Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

On the request of learned A.G.A. list after 10 days.

Order Date :- 15.3.2016

Jitendra

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