Najre @ Najar Mohammad vs State Of Up
2016 Latest Caselaw 514 ALL

Citation : 2016 Latest Caselaw 514 ALL
Judgement Date : 15 March, 2016

Allahabad High Court

Najre @ Najar Mohammad vs State Of Up on 15 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2018 of 2016
 

 
Applicant :- Najre @ Najar Mohammad
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Sarvesh Kumar Verma,Mohit Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 15.3.2016

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