Ghanshyam @ Bablu @ Guddu vs State Of U.P.
2016 Latest Caselaw 51 ALL

Citation : 2016 Latest Caselaw 51 ALL
Judgement Date : 8 March, 2016

Allahabad High Court

Ghanshyam @ Bablu @ Guddu vs State Of U.P. on 8 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1202 of 2016
 

 
Applicant :- Ghanshyam @ Bablu @ Guddu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surya Pratap Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Vijay Prakash Tripathi, Advocate has filed vakalatnama on behalf of the applicant be taken on record.

List in the next cause list showing the name of Sri Vijay Prakash Tripathi as counsel for the applicant.

Order Date :- 8.3.2016

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