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Ashish Katyal vs State Of U.P. Thru Secy. And 4 ...
2016 Latest Caselaw 505 ALL

Citation : 2016 Latest Caselaw 505 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Ashish Katyal vs State Of U.P. Thru Secy. And 4 ... on 14 March, 2016
Bench: Bala Krishna Narayana, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13036 of 2015
 

 
Petitioner :- Ashish Katyal
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Respondent :- Govt.Advocate,Samit Gopal
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the petitioner, list after two weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 14.3.2016

RU

 

 

 
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