M/S Surendra Traders vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 490 ALL

Citation : 2016 Latest Caselaw 490 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

M/S Surendra Traders vs State Of U.P. And 2 Ors. on 14 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT TAX No. - 62 of 2016
 

 
Petitioner :- M/S Surendra Traders
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Piyush Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

Counter affidavit filed today is taken on record.

Two weeks time is allowed to the learned counsel for the petitioner to file a rejoinder affidavit.

List thereafter.

Order Date :- 14.3.2016

(Vinod Kumar Misra,J) (Tarun Agarwala,J)

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