Rama Devi vs State Of U.P. Thru Its ...
2016 Latest Caselaw 484 ALL

Citation : 2016 Latest Caselaw 484 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Rama Devi vs State Of U.P. Thru Its ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 3421 of 2013
 

 
Petitioner :- Rama Devi
 
Respondent :- State Of U.P. Thru Its Secy.Madhyamik Edu.Civil Sectt.&Ors.
 
Counsel for Petitioner :- S.K. Pathak,Amit Verma,Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Aftab Ahmad
 

 
Hon'ble Ritu Raj Awasthi,J.

List this case on 07.04.2016.

On that date, the record, as directed earlier, shall be produced.

Order Date :- 14.3.2016

Santosh/-

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