Nitin Arora & 7 Ors. vs Chairman/Chief Managing ...
2016 Latest Caselaw 483 ALL

Citation : 2016 Latest Caselaw 483 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Nitin Arora & 7 Ors. vs Chairman/Chief Managing ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2924 of 2013
 

 
Petitioner :- Nitin Arora & 7 Ors.
 
Respondent :- Chairman/Chief Managing Director U.P. Power Corporation Ltd.
 
Counsel for Petitioner :- Manoj Kumar Dwivedi,Pradip Kumar Srivastava,Renu Misra
 
Counsel for Respondent :- Amit Singh Bhadauriya,Subhash Vidyarithi
 

 
Hon'ble Ritu Raj Awasthi,J.

Supplementary affidavit on behalf of petitioners filed today in Court is taken on record.

Learned counsel for opposite parties prays for and is granted two weeks' time to seek instructions and file reply.

List thereafter.

Order Date :- 14.3.2016

Santosh/-

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