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C/M Bappa Shri Narayan Vocational ... vs State Of U.P. Through Secy. Deptt. ...
2016 Latest Caselaw 479 ALL

Citation : 2016 Latest Caselaw 479 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
C/M Bappa Shri Narayan Vocational ... vs State Of U.P. Through Secy. Deptt. ... on 14 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 91 of 2012
 

 
Petitioner :- C/M Bappa Shri Narayan Vocational Inter College Lko. Through
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Secondary Edu. Lko. &
 
Counsel for Petitioner :- Dr. L.P.Mishra,Abhishek Mishra
 
Counsel for Respondent :- C.S.C.,Ashwani Kumar,H.S.Jain,Priya Vart,Virendra Nishra
 

 
Hon'ble Ritu Raj Awasthi,J.

Mr. Ashwani Kumar, learned counsel appearing for U.P. Secondary Education Services Selection Board is not present.

Adjourned.

List on 30.3.3016.

Learned counsel for petitioner shall give notice in writing to Mr. Ashwani Kumar about the date fixed.

Interim order, if any, shall continue till next date of listing

Order Date :- 14.3.2016

Santosh/-

 

 

 
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