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Shivendra Pati Tripathi vs State Information Commission Up ...
2016 Latest Caselaw 478 ALL

Citation : 2016 Latest Caselaw 478 ALL
Judgement Date : 14 March, 2016

Allahabad High Court
Shivendra Pati Tripathi vs State Information Commission Up ... on 14 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 7338 of 2012
 

 
Petitioner :- Shivendra Pati Tripathi
 
Respondent :- State Information Commission Up Indira Bhawan Lucknow & Ors.
 
Counsel for Petitioner :- Nandita Bharti,Abhishek Gupta
 
Counsel for Respondent :- Shikhar Anand
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioner informs that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

The Registry shall show the name of Mr. Abhishek Mishra correctly in the cause list as counsel for petitioner.

Order Date :- 14.3.2016

Santosh/-

 

 

 
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