Avinash Chandra Srivastava And 25 ... vs State Of U.P. Thru ...
2016 Latest Caselaw 474 ALL

Citation : 2016 Latest Caselaw 474 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Avinash Chandra Srivastava And 25 ... vs State Of U.P. Thru ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5435 of 2013
 

 
Petitioner :- Avinash Chandra Srivastava And 25 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Social Welfare Deptt. & Others
 
Counsel for Petitioner :- V.K. Srivastava
 
Counsel for Respondent :- C.S.C.,Akash Sinha,Brijraj Singh,Prakash Kumar Sinha
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List after two weeks.

Order Date :- 14.3.2016

Santosh/-

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