Ram Krishna Sinha & Others vs State Of U.P. & Another
2016 Latest Caselaw 469 ALL

Citation : 2016 Latest Caselaw 469 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Ram Krishna Sinha & Others vs State Of U.P. & Another on 14 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2759 of 2003
 

 
Revisionist :- Ram Krishna Sinha & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- W.H. Khan,P.K. Gupta
 
Counsel for Opposite Party :- Govt. Advocate,D.K. Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

1. Second consecutive adjournment has been sought on account of illness by Sri P.K. Gupta learned counsel for the revisionists.

2. List peremptorily in the next cause list.

Order Date :- 14.3.2016

Pravin

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