Smt. Kiran & 3 Ors. vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 468 ALL

Citation : 2016 Latest Caselaw 468 ALL
Judgement Date : 14 March, 2016

Allahabad High Court

Smt. Kiran & 3 Ors. vs State Of U.P. Through Prin. Secy. ... on 14 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2723 of 2014
 

 
Petitioner :- Smt. Kiran & 3 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Horticulture & F
 
Counsel for Petitioner :- Dr. Deepti Tripathi,Randheer Singh Malik
 
Counsel for Respondent :- C.S.C.,Mahendra Nath Yadav
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter is to be heard finally.

List for final disposal at an early date.

Order Date :- 14.3.2016

Santosh/-

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